Bar Council ID
D/556A/2005
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Advocate OM PUNIA
Experience: 14 Years
Delhi, Delhi
Advocate OM PUNIA
Carrying out independent practice before various Courts of Law in Delhi as well as outside Delhi including High Courts and Armed Forces Tribunal mainly in the area of Military Laws (including disability pension), Arbitration, Civil Suits, Consumer Disputes, N.I. Act matters, Criminal Complaints, Family Laws, IPR (Trade Mark, Copyrights etc). Also, have been working as Chief Legal Advisor to Career Launcher Group of companies (a leading giant in education & preparatory education sector) since 2005. Also working/worked as legal advisor with some other companies in education, pharma and construction sector.
City Of Residence
Delhi
Court Of Practice
- Armed Forced Tribunal (AFT) Delhi
- Central Administrative Tribunal (CAT) Delhi
- Consumer Commission
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Karkardooma
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Armed Forced Tribunal
- Cheque Bounce
- Civil Law
- Contract Act
- Corporate Law
- Criminal Law
- Family Law
Langauges
- Hindi
- English
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