
Bar Council ID
D/2064/2004
- Lawyer Search
- Lawyer Profile
Advocate Rajan Budhiraja
Experience: 13 Years
New Delhi, Delhi
Advocate Rajan Budhiraja
OUR FIRM IS WORKING SINCE 1969.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Business & Industry
- Cheque Bounce
- Consumer Protection
- Criminal Law
- Insurance Law
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Property Law
Langauges
- English
- Punjabi
- Hindi
- Sindhi
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