Bar Council ID
D/1944/2012
- Lawyer Search
- Lawyer Profile
Advocate Mukesh Kumar
Experience: 6 Years
New Delhi, Delhi
Advocate Mukesh Kumar
Arbitrator (Indian Council of Arbitration), civil and criminal matters.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Armed Forced Tribunal
- Banking & Finance
- Commercial Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
Langauges
- English
Forum discussions by Advocate Mukesh (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
