Bar Council ID
D/2500/2014
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Advocate Girish sharma
Experience: 30 Years
New Delhi, Delhi
Advocate Girish sharma
PRIMARY THE CORPORATE SECTOR, INCOME TAX SEARCH AND SEIZURE, CHARITIES AND NON PROFIT ORGANIZATIONS
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- Income Tax Appellate Tribunal (ITAT) Delhi
Area Of Expertise
- Alternative Dispute Resolution
- Banking & Finance
- Business & Industry
- Charities & Non Profit Organizations
- Cheque Bounce
- Corporate Law
- Cyber Law
- R.T.I (Right To Information)
- Real Estate
- Taxation
Langauges
- Hindi
- English
- Punjabi
- Sindhi
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