Bar Council ID
F/1625/1486/16
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Advocate Payal Shaw
Experience: 2 Years
Howrah, West Bengal
Advocate Payal Shaw
Want to remove injustice from everywhere and wanting equality for women from home to home ministry...
City Of Residence
Howrah
Court Of Practice
- Bankshall Court, Kolkata
- Calcutta High Court
- Consumer Commission
- Debt Recovery Tribunal (DRT), Kolkata
- District Court Hoogly
- District Court Howrah
- District Court Kolkata
Area Of Expertise
- Accident & Injuries
- Arbitration & Conciliation
- Banking & Finance
- Cheque Bounce
- Child Custody
- Civil Law
- Commodities Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- Human Rights
- Information Technology
- Insurance Law
- Intellectual Property Rights
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
- R.T.I (Right To Information)
- Real Estate
- Will And Trust
Langauges
- Bengali
- English
- Hindi
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