Bar Council ID
D/3991/2012
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- Lawyer Profile
Advocate Naveen Dabas
Experience: 6 Years
New Delhi, Delhi
Advocate Naveen Dabas
Practises focus on Civil laws, Arbitration, Matrimonial laws, Motor accidental claims and property right and has vast experience with all aspects of claims/ recovery/ Negotiable instrument Act, Civil Litigation and defence.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Landlord And Tenancy Law
- Property Law
- Recovery & Debt
Langauges
- English
- Hindi
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