Bar Council ID
D/1504-A/2004
- Lawyer Search
- Lawyer Profile
Advocate Ashok Kumar
Experience: 17 Years
New Delhi, Delhi
Advocate Ashok Kumar
Practicing Independently and dealing with all type of litigation up-to Supreme Court of India
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Rohini
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Civil Law
- Consumer Protection
- Contract Act
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
Langauges
- English
- Hindi
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