Bar Council ID
D/3792/2016
- Lawyer Search
- Lawyer Profile
Advocate Rohit Malik
Experience: 3 Years
Delhi, Delhi
Advocate Rohit Malik
First division in law and llm
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Rohini
- District Court Saket
Area Of Expertise
- Agricultural Law
- Arbitration & Conciliation
- Armed Forced Tribunal
- Cheque Bounce
- Child Custody
- Civil Law
- Constitutional Law
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Family Law
- R.T.I (Right To Information)
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
- Book Appointment
