Bar Council ID
D/386/2000
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- Lawyer Profile
Advocate Sunil Goyal
Experience: 18 Years
Delhi, Delhi
Advocate Sunil Goyal
Have a vast 18 years experience of doing cases of recovery, cheque bounce , property cases matrimonial disputes and criminal cases having a good success rate and very professional and cooperative approach.
City Of Residence
Delhi
Court Of Practice
- District Court Rohini
- District Court Tis Hazari
Area Of Expertise
- Cheque Bounce
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Property Law
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