Bar Council ID
D/840/2013
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Advocate Imran Ali
Experience: 8 Years
Delhi, Delhi
Advocate Imran Ali
Child Custody Civil Law Commercial Law Constitutional Law Contract Act Corporate Law Criminal Law Divorce & Alimony Education Environmental & Forest Law Family Law Food & Drug Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Muslim Law Property Law Recovery & Debt
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
Area Of Expertise
- Civil Law
- Criminal Law
Langauges
- English
- Hindi
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