Bar Council ID
D/365-A/2001
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Advocate B P Singh
Experience: 18 Years
Delhi, Delhi
Advocate B P Singh
18 years practice and panel lawyer
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Rohini
Area Of Expertise
- Cheque Bounce
- Child Custody
- Criminal Law
- Divorce & Alimony
- Family Law
- Litigation
- Motor Vehicle Acts & Rules
- R.T.I (Right To Information)
- Will And Trust
Langauges
- English
- Hindi
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