Bar Council ID
1874/2006
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- Lawyer Profile
Advocate ANEESH MITTAL
Experience: 13 Years
Delhi, Delhi
Advocate ANEESH MITTAL
City Of Residence
Delhi
Court Of Practice
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Delhi High Court
- Income Tax Appellate Tribunal (ITAT) Delhi
- National Consumer Disputes Redressal Commission
- Prevention of Money Laundering Appellate Tribunal
- Supreme Court Of India
Area Of Expertise
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