Bar Council ID
D/635/1994
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- Lawyer Profile
Advocate K K Sharma
Experience: 25 Years
Delhi, Delhi
Advocate K K Sharma
Expert in civil and criminal both.
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Tis Hazari
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Property Law
Langauges
- English
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