
Bar Council ID
D/967/2005
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Advocate Vaibhav Shah
Experience: 14 Years
Delhi, Delhi
Advocate Vaibhav Shah
Advocate
City Of Residence
Delhi
Court Of Practice
- Allahabad High Court
- Consumer Commission
- Consumer Forum North East, Nand Nagri
- Consumer Forum North, Tis Hazari
- Consumer Forum West, Janakpuri
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Disputes Redressal Forum, Mehrauli
- District Consumer Forums, Delhi
- District Court Ghaziabad
- District Court Gurgaon
- District Court Karkardooma
- District Court Lucknow
- District Court Tis Hazari
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Child Custody
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Others
- Property Law
- Will And Trust
Langauges
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