Bar Council ID
D/1971/2013
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Advocate Sparsh Goyal
Experience: 7 Years
Delhi, Delhi
Advocate Sparsh Goyal
I HAVE BEEN IN LITIGATION SINCE 2013 AND WORKING IN DIFFERENT FIELDS OF LAW INCLUDING DELHI HIGH COURT AND DISTRICT COURTS OF DELHI
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Civil Law
- Contract Act
- General Practice
- Labour Law
- Landlord And Tenancy Law
- Property Law
- Will And Trust
Langauges
- English
- Hindi
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