Bar Council ID
D/1614/2002
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Advocate Anand Kumar
Experience: 17 Years
New Delhi, Delhi
Advocate Anand Kumar
Appx. 1000 cases handled.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Charities & Non Profit Organizations
- Cheque Bounce
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Human Rights
- Property Law
- Recovery & Debt
- Will And Trust
Langauges
- English
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