Bar Council ID
D/3201/2016
- Lawyer Search
- Lawyer Profile
Advocate ANKIT KUMAR
Experience: 3 Years
New Delhi, Delhi
Advocate ANKIT KUMAR
I can handle any legal matter.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Civil Law
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Family Law
- Labour Law
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
- Recovery & Debt
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Personal Meeting
- Duration: 30 Minutes
- 2100.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 2500.00 /-
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Video Conference
- Duration: 30 Minutes
- 2000.00 /-
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Detailed opinion by e-mail
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