
Bar Council ID
D/1012/2010
- Lawyer Search
- Lawyer Profile
Advocate V V Gautam
Experience: 10 Years
New Delhi, Delhi
Advocate V V Gautam
most judgement cited in various journal.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Criminal Law
- Family Law
- Intellectual Property Rights
- Property Law
- Taxation
Langauges
- English
- Hindi
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