Bar Council ID
D/4011/2018
- Lawyer Search
- Lawyer Profile
Advocate Sanjay Kumar Vimal
Experience: 2 Years
New Delhi, Delhi
Advocate Sanjay Kumar Vimal
Oral Communication. Written Communication. Client Service. Documents Control. Case Management. Documatrix. Daily Docket Report. Family law familiarity. Calendar and scheduling Time Management. Legal Research.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Administrative Law
- Banking & Finance
- Cheque Bounce
- Civil Law
- Criminal Law
- Cyber Law
- Family Law
Langauges
- Hindi
- English
Forum discussions by Advocate Sanjay Kumar (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
Personal Meeting
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
Telephonic Consultation
- Duration: 30 Minutes
- 800.00 /-
- Book Appointment
Video Conference
- Duration: 30 Minutes
- 1000.00 /-
- Book Appointment
Detailed opinion by e-mail
- Duration: --
- 700.00 /-
- Book Appointment