
Bar Council ID
D/1320/2001
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- Lawyer Profile
Advocate Manoj Kumar Tyagi
Experience: 18 Years
New Delhi, Delhi
Advocate Manoj Kumar Tyagi
Specialist in civil and criminal law.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Gauhati High Court
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Civil Law
- Corporate Law
- Criminal Law
- Family Law
- Property Law
Langauges
- English
- Hindi
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