Bar Council ID
D/4602/2016
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- Lawyer Profile
Advocate Chandan Kumar
Experience: 3 Years
Delhi, Delhi
Advocate Chandan Kumar
Speacialist in civil & criminal
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Family Law
Langauges
- English
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