Bar Council ID
D/256/2012
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Advocate Anuj Nair
Experience: 7 Years
New Delhi, Delhi
Advocate Anuj Nair
Advocate Anuj Nair initially started his career in Intellectual Property Rights, with one of the most well-regarded law firms across India and also worked with esteemed litigator/Senior Advocate in that respect. Thereafter, Anuj forayed and expanded his practice to Family Law, Civil Disputes, Criminal Matters and Bail, Wills & Trust Deeds and is handling cases independently with a result oriented approach, both professionally and ethically. Anuj has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Anuj enrolled with the Bar Council of Delhi in 2012. Enrollment Number : D-256/2012
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Litigation
- Will And Trust
Langauges
- English
- Hindi
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