
Bar Council ID
D305/2000
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Advocate aman mehta
Experience: 19 Years
New Delhi, Delhi
Advocate aman mehta
Having good standing at Bar
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Criminal Law
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