Bar Council ID
D/1951/2016
- Lawyer Search
- Lawyer Profile
Advocate Manoj Kumar
Experience: 6 Years
New Delhi, Delhi
Advocate Manoj Kumar
Dedicated to do best as possible
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Tis Hazari
- Family Court, Delhi
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Criminal Law
- General Practice
- Labour Law
- Litigation
Langauges
- English
- Hindi
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