Bar Council ID
D/4453/2014
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- Lawyer Profile
Advocate Akash Jandial
Experience: 7 Years
New Delhi, Delhi
Advocate Akash Jandial
Litigation
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Gautambuddha Nagar
- District Court Gurgaon
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Company Law APPELLATE Tribunal New Delhi
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Environmental & Forest Law
- Family Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- Recovery & Debt
Langauges
- Dogri
- English
- Hindi
- Punjabi
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