Bar Council ID
D/2229/1999
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- Lawyer Profile
Advocate Alok Sinha
Experience: 20 Years
New Delhi, Delhi
Advocate Alok Sinha
Expert in civil and criminal both.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Property Law
- Taxation
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