Bar Council ID
D-1902/1999
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- Lawyer Profile
Advocate Premendra Ojha
Experience: 20 Years
Delhi, Delhi
Advocate Premendra Ojha
Criminal law expert
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Civil Law
- Consumer Protection
- Criminal Law
- Motor Vehicle Acts & Rules
- Recovery & Debt
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