Bar Council ID
D/1332/2007
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- Lawyer Profile
Advocate Manish Gandhi
Experience: 11 Years
New Delhi, Delhi
Advocate Manish Gandhi
Criminal law.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Accident & Injuries
- Civil Law
- Commercial Law
- Consumer Protection
- Criminal Law
- Labour Law
- Property Law
- Taxation
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