Bar Council ID
D/1383/2004
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- Lawyer Profile
Advocate Adv Saqib
Experience: 15 Years
New Delhi, Delhi
Advocate Adv Saqib
Expert in Criminal case
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Criminal Law
- Labour Law
- Taxation
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