Bar Council ID
D/424/2007
- Lawyer Search
- Lawyer Profile
Advocate Ashish Sharma
Experience: 12 Years
New Delhi, Delhi
Advocate Ashish Sharma
Both
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Civil Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Motor Vehicle Acts & Rules
- Recovery & Debt
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