Bar Council ID
D/830/2002
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- Lawyer Profile
Advocate Manish Verma
Experience: 17 Years
New Delhi, Delhi
Advocate Manish Verma
Expert in Civil, criminal, cheque bounce matter.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Labour Law
- Motor Vehicle Acts & Rules
- Taxation
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