Bar Council ID
D/951/2012
- Lawyer Search
- Lawyer Profile
Advocate Jatin Sharma
Experience: 7 Years
New Delhi, Delhi
Advocate Jatin Sharma
civil, criminal and company law
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Consumer Protection
- Corporate Law
- Criminal Law
- Family Law
- Intellectual Property Rights
- Property Law
- Taxation
Forum discussions by Advocate Jatin (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.