Bar Council ID
D/3189/2013
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- Lawyer Profile
Advocate Parveen Kumar Chaudhary
Experience: 5 Years
New Delhi, Delhi
Advocate Parveen Kumar Chaudhary
Intellectual property Law
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Criminal Law
- Family Law
- Intellectual Property Rights
- Property Law
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