Bar Council ID
D/2744/2018
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Advocate ANAND KUMAR DUBEY
Experience: 1 Years
New Delhi, Delhi
Advocate ANAND KUMAR DUBEY
LAWYER
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- Punjab and Haryana High Court
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Child Custody
- Civil Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Landlord And Tenancy Law
- Litigation
- Recovery & Debt
- Will And Trust
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