Bar Council ID
D/329/2004
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- Lawyer Profile
Advocate Dr. Vijendra Mahndiyan
Experience: 14 Years
New Delhi, Delhi
Advocate Dr. Vijendra Mahndiyan
Civil , Criminal , Banking , Service
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Admiralty & Maritime Law
- Arbitration & Conciliation
- Armed Forced Tribunal
- Civil Law
- Criminal Law
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