Bar Council ID
D/1569/2008
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- Lawyer Profile
Advocate Rupesh Kumar
Experience: 10 Years
New Delhi, Delhi
Advocate Rupesh Kumar
specialist in criminal
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Motor Vehicle Acts & Rules
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