Bar Council ID
D/1751/2005
- Lawyer Search
- Lawyer Profile
Advocate Nitin Rai Sharma
Experience: 13 Years
New Delhi, Delhi
Advocate Nitin Rai Sharma
Civil and criminal both
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
Forum discussions by Advocate Nitin Rai (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
