Bar Council ID
D/375-R/1997
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- Lawyer Profile
Advocate Athar Alam
Experience: 21 Years
New Delhi, Delhi
Advocate Athar Alam
Property law
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Property Law
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