Bar Council ID
D/2422/2010
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- Lawyer Profile
Advocate MANDEEP KUMAR
Experience: 8 Years
New Delhi, Delhi
Advocate MANDEEP KUMAR
practicing since 2010 before High court and all the district courts and handled various hardcore criminal cases and matrimonial, divorce cases....
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
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