Bar Council ID
D/714/2004
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- Lawyer Profile
Advocate Pankaj gupta
Experience: 14 Years
Delhi, Delhi
Advocate Pankaj gupta
Civil and criminal both
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Criminal Law
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