Bar Council ID
D/2279-A/06
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Advocate Arun Chaudhary
Experience: 12 Years
New Delhi, Delhi
Advocate Arun Chaudhary
Arun Chaudhary, advocate handled all type Criminal Disputes, Experts in Bail, Defense Lawyer for Trial
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Civil Law
- Constitutional Law
- Contract Act
- Criminal Law
- Customs & Central Excise
- Cyber Law
- Divorce & Alimony
- Environmental & Forest Law
- Family Law
- Food & Drug Law
- Human Rights
- Labour Law
- Muslim Law
- Property Law
- Real Estate
Langauges
- English
- Hindi
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