Bar Council ID
D/1287/01
- Lawyer Search
- Lawyer Profile
Advocate Pradeep Kumar Kaushik
Experience: 18 Years
Delhi, Delhi
Advocate Pradeep Kumar Kaushik
Litigation
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Criminal Law
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