Bar Council ID
D/2028/2009
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- Lawyer Profile
Advocate Vinod Kumar Goyal
Experience: 9 Years
New Delhi, Delhi
Advocate Vinod Kumar Goyal
Advocate with perfection in work having more then 9 years of experience
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Criminal Law
- Divorce & Alimony
- Motor Vehicle Acts & Rules
- Recovery & Debt
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