Bar Council ID
D/154/2012
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- Lawyer Profile
Advocate Imran Khan
Experience: 8 Years
New Delhi, Delhi
Advocate Imran Khan
Hard working and believe in quick justice specialist in all kind of criminal cases ,civil cases ,138ni act, domestic violence and consumer despute .etc
City Of Residence
New Delhi
Court Of Practice
- District Court Saket
Area Of Expertise
- Criminal Law
Langauges
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