Bar Council ID
D/2548A/2013
- Lawyer Search
- Lawyer Profile
Advocate Deepika Kumari
Experience: 5 Years
New Delhi, Delhi
Advocate Deepika Kumari
Keen to work and justice
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- Family Court, Delhi
- State Commission Delhi
Area Of Expertise
- Civil Law
- Family Law
- Others
Langauges
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