Gopal Verma Advocate on Record

Bar Council ID

D/1598-B/2005

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Advocate Gopal Verma Advocate on Record Supreme Court of India

Experience: 15 Years
New Delhi, Delhi

Advocate Gopal Verma Advocate on Record Supreme Court of India

Gopal Verma is an Advocate on Record at Supreme Court of India. (As per the Rules, no advocate other than an advocate on record shall be entitled to file an appearance or act for a party in the Supreme Court of India). For appointment call 9810090507 or simply email on vermag@aol.in

City Of Residence

New Delhi

Court Of Practice
  • Supreme Court Of India
Area Of Expertise
  • Admiralty & Maritime Law
  • Agricultural Law
  • Civil Law
  • Commodities Law
  • Corporate Law
  • Criminal Law
  • Cyber Law
  • Environmental & Forest Law
  • Family Law
  • Insurance Law
  • International Law
  • Labour Law
  • Landlord And Tenancy Law
  • Property Law
  • Securities Law
  • Water laws

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