
Bar Council ID
P/1801/2001
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- Lawyer Profile
Advocate Anil Gupta
Experience: 14 Years
Gurgaon, Haryana
Advocate Anil Gupta
Extensive expertise in all matters related to law.
City Of Residence
Gurgaon
Court Of Practice
- District Court Gurgaon
Area Of Expertise
- Civil Law
- Criminal Law
Forum discussions by Advocate Anil (Recent 10)
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LIC POLICY Wealth Plus 08/05/2010
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can wife prosecuted for using her in-laws property
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Change of policy by the govt..
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ACB judments
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Order 39 rule 2a
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138 n.i act
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143a
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Plea not taken in trial will amount to fatal to accused in chq bounce case
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Remedy for Premature filling of complaint under section138 ni act
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loan amount not disbursed fully
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