Bar Council ID
D/1154/2006
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- Lawyer Profile
Advocate anajaneya mishra
Experience: 12 Years
New Delhi, Delhi
Advocate anajaneya mishra
City Of Residence
New Delhi
Court Of Practice
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- Family Court, Delhi
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Corporate Law
- Criminal Law
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