Bar Council ID
D/1847/2004
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- Lawyer Profile
Advocate K K Pradhan
Experience: 14 Years
New Delhi, Delhi
Advocate K K Pradhan
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Rohini
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Criminal Law
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