Bar Council ID
D/2234-A/2009
- Lawyer Search
- Lawyer Profile
Advocate Prateek Tewari
Experience: 9 Years
New Delhi, Delhi
Advocate Prateek Tewari
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
Area Of Expertise
- Civil Law
- Criminal Law
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